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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(e) in Sales Tax New Deferment Scheme For Industries, 1989

(e)The eligibility certificate issued under this notification shall stand valid till the maximum limit of tax to be deferred under this scheme is not reached, or till such certificate is not amended, suspended, revoked or cancelled.