Madhya Pradesh High Court
Sardar Singh Bais vs Munnalal Batham on 1 March, 2017
1 W.P. No.6251/2016
01.03.2017
None for the petitioner even in the second round. From the earlier proceedings, it appears that on 14.10.2016 none appeared in the second round.
On 16.01.2017, 03.02.2017, 10.02.2017 and 14.02.2017 also, none appeared on behalf of the petitioner.
It appears that the petitioner has lost interest sincerely in prosecuting this litigation.
Resultantly, this petition is dismissed for want of prosecution.
(Anand Pathak)
SS Judge