Section 7(1)(c) in The Indian Naval Armament Act, 1923

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Union of India - Subsection

Section 7(1)(c) in The Indian Naval Armament Act, 1923

(c)any officer of customs or police officer not below such rank [as may be designated in this behalf by the Central Government] [For notification designating the rank of such officers, see Gazette of India, 1924, Pt, I, page 188.],

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Union of India - Subsection

Section 7(1)(c) in The Indian Naval Armament Act, 1923