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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(3) in The Orissa Registration of Births and Deaths Rules, 2001

(3)The Registrar shall deposit the cash once in a month in the local Treasury and furnish a report to the District Registrar/Chief Registrar by 5th of each succeeding month.