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[Cites 0, Cited by 0] [Section 13A(8)] [Section 13A] [Entire Act]

Union of India - Subsection

Section 13A(8)(e) in The Indian Medicine Central Council (Amendment) Act, 2002

(e)whether any arrangement has been made or programme drawn to impart proper training to students likely to attend such medical institution or the course of study or training by persons having recognised medical qualifications;