Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(c) in United Nations Convention Against Illicit Traffic In Narcotic Drugs And Psychotropic Substance, 1988 (c)The Involvement of the offender in other illegal actiVities facilitated by commission of the offence,
