Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(9) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016 (9)The date of commencement of the transfer deed shall be the date on which a duly executed transfer deed is registered.
