Delhi High Court - Orders
Apl Apollo Tubes Limited vs Shapoorji Pallonji And Company Private ... on 23 February, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 131/2022
APL APOLLO TUBES LIMITED ..... Decree Holder
Through: Appearance not given.
versus
SHAPOORJI PALLONJI AND COMPANY PRIVATE
LIMITED SHAPOORJI PALLONJI QATAR W L L JV
..... Judgement Debtor
Through: Mr. Babit Jamwal, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 23.02.2023 EX.APPL.(OS) 3847/2022(Revival Of Execution Pet.) Learned counsel for the Applicant prays for liberty to withdraw the present application.
Accordingly, the present application is dismissed as withdrawn.
YASHWANT VARMA, J FEBRUARY 23, 2023 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:24.02.2023 18:44:49