Rajasthan High Court - Jaipur
Commissioner Of Customs Excise And ... vs Parle Biscuits Pvt Ltd on 3 February, 2021
Bench: Sabina, Manoj Kumar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D. B. Excise Appeal No. 151/2018
Commissioner of Customs, Excise & Service Tax, Alwar
----Appellant
Versus
Parle Biscuits Pvt. Ltd.
----Respondent
Connected With D. B. Excise Appeal No. 154/2018 Commissioner of Customs, Excise & Service Tax, Alwar
----Appellant Versus Parle Biscuits Pvt. Ltd.
----Respondent D. B. Excise Appeal No. 162/2018 Commissioner of Customs, Excise & Service Tax, Alwar
----Appellant Versus Parle Biscuits Pvt. Ltd.
----Respondent For Appellant : Mr. Sandeep Pathak Advocate. For Respondent : Mr. Jatin Mahajan Advocate on behalf of Mr. Ravi Gupta Advocate through Video Conferencing.
HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Order 03/02/2021 Learned counsel for the appellant requests for an adjournment.
List again on 27.04.2021.
(MANOJ KUMAR VYAS),J (SABINA),J MANOJ NARWANI /43 to 45 (Downloaded on 06/02/2021 at 08:38:05 PM) Powered by TCPDF (www.tcpdf.org)