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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(7)(a) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

(a)in order to enable the State Ground Water Management and Regulatory Authority to perform its functions properly or exercise the powers under this Act, the State Government may appoint such number of technical personnel and other staff as it may consider necessary including all of institutional support, facilities and the budget;