State Consumer Disputes Redressal Commission
Sub Post Master, Sub Post Office vs Supdu on 14 December, 2023
M.P.STATE CONSUMER DISPUTES REDRESSAL COMMISSION PLOT NO. 76, ARERA HILLS, BHOPAL (M.P.) APPEAL NO. 120/2013 ANUPAM GAREWAL S/O S.L. GAREWAL VS.
PRINCIPAL SECRETARY, GENERAL ADMINISRATION DEPARTMENT, GOVERNMENT OF MADHYA PRADESH AND OTHERS Date of order ORDER 20.7.2022 None for appellant.
None for respondent.
This appeal is pending since 6.11.2012. Since 15.2.2013, the matter has been listed for hearing on various dates but none appeared for appellant. Service Post Cards were also issued to appellant but none appeared for him.
2. In view of above, the appeal is dismissed for want of prosecution.
(A.K. Tiwari) (Dr. Srikant Pandey) (D.K. Shrivastava) Presiding Member Member Member Mercy