Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Mizoram - Subsection

Section 24(6) in The Mizoram Civil Courts Act, 2005

(6)Notwithstanding the appointment of a vacation judge every Civil Court in the district shall during the period it is adjourned for any vacation be deemed to be closed for the purpose of Section 4 of the Limitation Act, 1963 (Act 36 of 1963).