Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Securities And Exchange Board Of India - Section Section 13 in Securities and Exchange Board of India (Issue of Sweat Equity) Regulations, 2002 13. Listing. - The Sweat Equity issued by a listed company shall be eligible for listing only if such issues are in accordance with these regulations.
