Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Madhya Pradesh - Subsection Section 6(1) in The M.P. Bhumi Vikas Rules, 1984 (1)The provision of these rules are not intended to prevent the use of any material or method of design on construction not specifically prescribed by these rules or the Code, provided any such alternative has been approved by the Authority.
