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State of Rajasthan - Section

Section 339 in Rajasthan Panchayati Raj Rules, 1996

339. Norms of Inspection for officers

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Inspection Officer Duration
(i) Panchayat (a) Panchayat Extension Officer Half yearly.
  (b) Vikas Adhikari Once a year
  (c) Chief Executive Officer 20 Panchayats per year.
  (d) Dy. Commissioner posted at Hqrs. 20 Panchayats per year.
(ii) Panchayat Samiti (a) Vikas Adhikari Half yearly
  (b) Chief Executive Officer  
  (c) Dy. Commissioner posted at 5 per year H.Qrs. Once a year if No. of Panchayat Samitis in the District arenot more than 6. In case of other districts 6 Panchayats Samitisper year but same Panchayat Samiti shall not be inspectedrepeatedly.