Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Punjab - Subsection Section 10(d) in Punjab Common Infrastructure (Regulation and Maintenance) Act, 2012 (d)to periodically inspect the accounts and other records of the Special Purpose Vehicle to ensure that if it is working in accordance with law ;
