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State of Rajasthan - Section

Section 24 in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014

24. Expenditure.

- The expenditure in the setting up of the Board and working of the Board will be met entirely by the Government of Rajasthan. The Board however shall be entitled to raise funds for purposes of conduct of the examinations by levying fees for various examinations conducted by Board. The details regarding such fee shall be fixed by the Board in consultation with the Government.