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[Cites 0, Cited by 0] [Section 291(1)] [Section 291] [Entire Act]

State of Madhya Pradesh - Subsection

Section 291(1)(l) in The M.P. Municipal Corporation Act, 1956

(l)a direction that in any street, portion of a street or locality specified in the scheme, the use of land for any purpose even though not involving the erection of building shall not be inconsistent with the provisions of this section with respect of buildings.