Calcutta High Court
Principal Commissioner Of Income Tax 12 ... vs M/S.More Overseas on 8 May, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose, Amitabha Chatterjee
ORDER SHEET GA NO.1737 OF 2017
With
ITAT NO.197 OF 2017
GA NO.1738 OF 2017
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION(INCOME-TAX)
ORIGINAL SIDE
PRINCIPAL COMMISSIONER OF INCOME TAX 12 KOLKATA
Versus
M/S.MORE OVERSEAS
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
The Hon'ble JUSTICE AMITABHA CHATTERJEE
Date : 8th May, 2018.
Mr. D. Chowdhury, Advocate.
..for Revenue .
Ms.Sutapa Roy Chowdhury, Advocate.
..for Respondent.
The Court:-Mr. Debasish Chowdhury, learned Counsel appearing for the Revenue wants to consider the decision of this Court delivered in ITAT No 353 of 2016 on 8th February, 2018. This judgement was cited by Ms. Sutapa Roy Chowdhury, learned Counsel for the assessee.
We, accordingly, fix the matter for hearing on 17th May, 2018 at 10.30 am.
(ANIRUDDHA BOSE, J.) (AMITABHA CHATTERJEE, J.) nm 2