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[Cites 0, Cited by 0] [Section 136(2)] [Section 136] [Entire Act]

Union of India - Subsection

Section 136(2)(a) in The National Security Guard Act, 1986

(a)all pay and allowances due to him for every day of absence either on desertion or without leave unless a satisfactory explanation has been given and accepted by his Commander and for every day of imprisonment awarded by a Criminal Court, a Security Guard Court or an officer exercising authority under section 51;