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[Cites 0, Cited by 11] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in The Disaster Management Act, 2005

(e)"disaster management" means a continuous and integrated process of planning, organising, coordinating and implementing measures which are necessary or expedient for-
(i)prevention of danger or threat of any disaster;
(ii)mitigation or reduction of risk of any disaster or its severity or consequences;
(iii)capacity-building;
(iv)preparedness to deal with any disaster;
(v)prompt response to any threatening disaster situation or disaster;
(vi)assessing the severity or magnitude of effects of any disaster;
(vii)evacuation, rescue and relief;
(viii)rehabilitation and reconstruction;