Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Maharashtra Rajya Ashram School ... vs The State Of Maharashtra And Others on 18 June, 2019

Author: Mangesh S. Patil

Bench: S.V.Gangapurwala, Mangesh S. Patil

                                                                     126
                                      1

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                    126 WRIT PETITION NO.12141 OF 2018

         MAHARASHTRA RAJYA ASHRAM SCHOOL VISTIGRUH
          ADHIKSHAK AND SHIKSHAKETTAR KARMACHARI
                                 VERSUS
            THE STATE OF MAHARASHTRA AND OTHERS
                                    ...
       Advocate for Petitioners : Pawar Ajay D. Pawar Ajay D. For
                            Petitioner No. 1.
                  AGP for Respondents:K.B.Jadhavar
                                        -----
                           CORAM : S.V.GANGAPURWALA &
                                       MANGESH S. PATIL, JJ.

DATE : 18/06/2019 PER COURT :

The amendment is placed on record by the petitioner. The AGP seeks time. S.O. to 13/8/2019. Interim relief to continue till then.
(MANGESH S. PATIL,J.) (S.V.GANGAPURWALA,J.) umg/ ::: Uploaded on - 21/06/2019 ::: Downloaded on - 14/07/2019 06:44:26 :::