Bombay High Court
Maharashtra Rajya Ashram School ... vs The State Of Maharashtra And Others on 18 June, 2019
Author: Mangesh S. Patil
Bench: S.V.Gangapurwala, Mangesh S. Patil
126
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
126 WRIT PETITION NO.12141 OF 2018
MAHARASHTRA RAJYA ASHRAM SCHOOL VISTIGRUH
ADHIKSHAK AND SHIKSHAKETTAR KARMACHARI
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioners : Pawar Ajay D. Pawar Ajay D. For
Petitioner No. 1.
AGP for Respondents:K.B.Jadhavar
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CORAM : S.V.GANGAPURWALA &
MANGESH S. PATIL, JJ.
DATE : 18/06/2019 PER COURT :
The amendment is placed on record by the petitioner. The AGP seeks time. S.O. to 13/8/2019. Interim relief to continue till then.
(MANGESH S. PATIL,J.) (S.V.GANGAPURWALA,J.) umg/ ::: Uploaded on - 21/06/2019 ::: Downloaded on - 14/07/2019 06:44:26 :::