Allahabad High Court
Rajasthan State Road Transport ... vs Rajendra Kumar Jain And Another on 30 April, 2019
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 3540 of 2008 Appellant :- Rajasthan State Road Transport Corporation Respondent :- Rajendra Kumar Jain And Another Counsel for Appellant :- Samir Sharma Hon'ble Dr. Kaushal Jayendra Thaker,J.
Sri Samir Sharma-Advocate has sought adjournment on the ground of illness.
List on 1.8.2019.
Order Date :- 30.4.2019 Mukesh