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Allahabad High Court

Rajasthan State Road Transport ... vs Rajendra Kumar Jain And Another on 30 April, 2019

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3540 of 2008
 

 
Appellant :- Rajasthan State Road Transport Corporation
 
Respondent :- Rajendra Kumar Jain And Another
 
Counsel for Appellant :- Samir Sharma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Sri Samir Sharma-Advocate has sought adjournment on the ground of illness.

List on 1.8.2019.

Order Date :- 30.4.2019 Mukesh