Delhi High Court - Orders
Siddharth Sahib Singh vs Apex Council Of Ddca on 24 January, 2025
Author: Rekha Palli
Bench: Rekha Palli, Sanjeev Narula
$~1 to 3 (Spl. Bench)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 685/2023
+ LPA 824/2023 & CM APPL.65124/2023 (interim relief), CM
APPL.65125/2023 (exemption) & CM APPL.65126/2023 (LLOD)
SIDDHARTH SAHIB SINGH .....Appellants
versus
APEX COUNCIL OF DDCA .....Respondents
+ LPA 90/2024 & CM APPL. 6189/2024 (stay)
H. R. SHARMA .....Appellant
versus
DELHI AND DISTRICT CRICKET ASSOCIATION & ORS
.....Respondents
Memo of appearances:
For Appellants:
Mr.Samar Bansal, Mr.Zeeshan Diwan, Mr.Shrutanjaya Bharadwaj,
Mr. Kaustubh Chaturvedi, Mr. Vedant Kapur, Mr Omkar Hemanth
and Mr. Yash Tayal, Advs. in LPA 685/2023 & 824/2023
Ms.Prerna Mahajan and Ms Ishanee Kapoor, Advs. in LPA 90/2024
For Respondents:
Mr.Rajeev Nayyar, Mr.Sandeep Sethi and Mr. Rajshekhar Rao, Sr.
Advs. with Mr.T.Singhdev, Mr.Saurabh Chadha, Mr.Bhanu Gulati,
Mr. Abhijit Chakravarty, Mr. Rohit Bhagat, Ms Tanishq Srivastava,
Ms Anum Hussain, Ms. Yamini Singh, Mr Saurabh Kumar and
Ms.Riya Kumar, Advs. for R-1 in all three matters.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE SANJEEV NARULA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/01/2025 at 21:49:08
ORDER
% 24.01.2025
1. Though the matter was listed before this special Bench pursuant to the directions issued by Hon'ble the Chief Justice on 03.10.2024, having taken up the appeal for hearing on five dates, we find that the issues raised in the appeals are required to be heard at length. We are, therefore, of the considered opinion that it would be appropriate that the appeals are listed before the Roster Bench for disposal.
2. Accordingly, subject to the orders of Hon'ble the Chief Justice, the appeals be listed before the Roster Bench on 11.02.2025.
REKHA PALLI, J SANJEEV NARULA, J JANUARY 24, 2025 acm This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/01/2025 at 21:49:08