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State of Gujarat - Section

Section 325 in Gujarat High Court Rules, 1993

325. Arrangement of paper-book which should be neatly typed paged and indexed.

- The paper-book shall be neatly typed with a margin of two inches on uniform foolscap paper and shall be duly paged and indexed. It shall be properly bound in a handy volume or volumes. It shall contain transliterations or copies of the documents or papers which are in English, and translations in English of documents or papers in any other language, of the following papers or documents in the order mentioned below :-