Section 4(d) in Rajasthan Land Revenue (Land Records) Rules, 1957
(d)On allotment by the Board, the appointment of Patwaries' Additional Patwaries and Assistant Office Qanungo shall be made by Collector [or Colonisation Commissioner] [Added by GSR 98, Dated 29-6-89; published in Rajasthan Gazette Part IV-C, Dated 4-6-92, p. 239.]. Collector [or Colonisation Commissioner] [Added by GSR 98, Dated 29-6-89; published in Rajasthan Gazette Part IV-C, Dated 4-6-92, p. 239.] shall intimate about all appointments of patwaries to the Secretary (Land Records) Board of Revenue].
