Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A] [Entire Act] State of Punjab - Subsection Section 12A(d) in The Punjab Agricultural Produce Markets Act, 1961 (d)all the properties vested in the Committees shall, until these re-constituted, vest in the Government:
