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Securities And Exchange Board Of India - Section

Section 87 in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

87. Period of subscription.

- The rights issue shall be kept open for subscription for a minimum period of fifteen days and for a maximum period of thirty days [and no withdrawal of application shall be permitted after the issue closing date] [Inserted by Notification No. SEBI/LAD-NRO/GN/2019/47, dated 26.12.2019 (w.e.f. 11.9.2018).].