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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(2) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961

(2)The nomination of each candidate shall be made on a separate nomination paper in Form 'P' and must be subscribed by the candidate himself as assenting to the nomination, and by [one person as proposer who shall be a member of that society] [Substituted vide Notification No. GSR 164/PA- 23/61/S-43/Amd. (2) /63 dated 28th June, 1963.].