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State of Mizoram - Section

Section 87 in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

87. Magistrate to enforce surrender.

- If the Collector is opposed or impeded in taking possession under this Act of any land, he shall, if a Magistrate, enforce the surrender of the land to himself, and if not a Magistrate, he shall apply to a Magistrate and such Magistrate shall enforce the surrender of the land to the Collector.