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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Uttarakhand - Subsection

Section 28(2)(c) in Uttarakhand Motor Vehicles Taxation Reforms Act, 2003

(c)Prescribing the manner in which, and the fees on payment of which, token or certificate may be granted or transferred under this Act;