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State of Haryana - Section

Section 588 in Punjab Jail Manual

588. Arrangement of spare clothing at work.

- Every prisoner shall at all times carry his complete kit (except second suit, bedding and blankets not in use) with him. At the working places each prisoner shall carefully fold and arrange his spare clothing in line with that of others and in front of it place his iron plate and cup.Note (1) - Head warders should be held responsible that no article but the bedding and blankets not in use are left in the wards after the prisoners have vacated them.Note (2) - The second suit shall be kept in a locked receptacle provided for the purpose in the barrack.