Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(m) in Rajasthan Special Economic Zones Act, 2015

(m)"processing area" means the area within the Zone approved by the Central Government or any authority specified by it under the provisions of the Central Sez Act;