Delhi High Court - Orders
Servotech Power Systems Ltd vs The General Manager, United Bank Of ... on 29 April, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~79
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 394/2019
SERVOTECH POWER SYSTEMS LTD ..... Appellant
Through: Ms. Heena Malhotra and Mr. Rajat
Sangeliya, Advocates
Versus
THE GENERAL MANAGER, UNITED BANK OF INDIA& ORS
..... Respondents
Through: None
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 29.04.2022
1. Present none for the respondents.
2. List on 20.09.2022.
MANOJ KUMAR OHRI, J APRIL 29, 2022 na Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:05.05.2022 15:15:18