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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2) in Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017

(2)Words and expressions used herein and not defined, but defined in the Act, shall have the same meaning respectively assigned to them in the Act.Chapter-II Real Estate Project