Supreme Court - Daily Orders
G. Mahimaiah vs Chief Manager/Authorized Officer, ... on 30 June, 2021
Bench: Navin Sinha, Sanjiv Khanna
ITEM NO.1 Court 10 (Video Conferencing) SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.Nos.1/2016 & 2/2016 in Petition(s) for Special Leave to
Appeal(C)......CC No(s). 7600/2016
(Arising out of impugned final judgment and order dated 30-10-2015
in FA No. 483/2014 passed by the National Consumers Disputes
Redressal Commission, New Delhi)
G. MAHIMAIAH Petitioner(s)
VERSUS
CHIEF MANAGER/AUTHORIZED OFFICER,
STATE BANK OF MYSORE Respondent(s)
IA No. 1/2016 - CONDONATION OF DELAY IN FILING
IA No. 2/2016 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Date : 30-06-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Abhay Kumar, AOR
Mr. Vijay Kumar, Adv.
Mr. Kumar Milind, Adv.
Ms. Neetu Jain Gautam, Adv.
Mr. Vishal Nautiyal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in filing and re-filing the Special Leave Petition is condoned.
We are not inclined to interfere with the order passed by the National Consumers Disputes Redressal Commission, New Delhi.
The Special Leave Petition is, accordingly, dismissed. Signature Not Verified Pending application(s), if any, shall stand disposed of. Digitally signed by JAGDISH KUMAR Date: 2021.06.30 15:36:30 IST Reason:
(NIRMALA NEGI) (DIPTI KHURANA)
COURT MASTER (SH) COURT MASTER (NSH)