Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 26] [Entire Act] State of Bihar - Subsection Section 26(1) in Bihar Hindu Religious Trusts Act, 1950 (1)The Board may, from time to time, determine the number, designations, grades and scales of salary and other conditions of service of its officers and servants.
