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Himachal Pradesh High Court

State Of H.P. vs . Bhola Ram on 2 March, 2022

Bench: Sabina, Satyen Vaidya

State of H.P. vs. Bhola Ram .

Cr. Appeal No.117 of 2019 02.03.2022 Present: Mr. Ashwani K. Sharma, Additional Advocate General, for the appellant.

Mr. Maan Singh, Advocate, for the respondent.

Learned counsel for the respondent seeks more time to enable him to file his power of attorney.

List again on 25th May, 2022.




                                                                ( Sabina )
                                                                  Judge



                                                            ( Satyen Vaidya )




                March 02, 2022                                  Judge
                  (Yashwant)






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