Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(e) in Tamil Nadu Neera Rules, 2017 (e)"Coconut Development Board" (CDB) means the Board established under the Coconut Development Board Act, 1979 (Central Act 5 of 1979);
