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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Puducherry - Subsection

Section 11(2) in The Puducherry Gaming Act, 1965

(2)Where direction is made under sub-section (1), the Magistrate concerned shall send the amount to be paid under that sub-section, to the Inspector-General of Police who shall distribute it among such of the informants and Police Officers aforesaid as may be chosen by him and in such proportions as be thinks fit.