Delhi High Court - Orders
Marie Stopes International vs Parivar Seva Santha And Anr on 8 May, 2023
Author: Amit Bansal
Bench: Amit Bansal
$~21-25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 35/2022
MARIE STOPES INTERNATIONAL ..... Petitioner
Through: Mr. Hemant Singh, Ms. Pragya Jam
and Ms.Soumya Khandelwal,
Advocates.
versus
PARIVAR SEVA SANTHA AND ANR ..... Respondents
Through: Mr. Ashish Mohan, Mr. Mayank
Kumar, Mr.Neel Mason, Mr.Ankit
Rastogi and Mr.Chamanpreet Kaur,
Advocates for R-1.
+ C.O. (COMM.IPD-TM) 349/2022
MARIE STOPES INTERNATIONAL ..... Petitioner
Through: Mr. Hemant Singh, Ms. Pragya Jam
and Ms.Soumya Khandelwal,
Advocates.
versus
PARIVAR SEVA SANSTHA & ANR ..... Respondents
Through: Mr. Ashish Mohan, Mr. Mayank
Kumar, Mr.Neel Mason, Mr.Ankit
Rastogi and Mr.Chamanpreet Kaur,
Advocates for R-1.
+ C.O. (COMM.IPD-TM) 724/2022
MARIE STOPES INTERNATIONAL ..... Petitioner
Through: Mr. Hemant Singh, Ms. Pragya Jam
and Ms.Soumya Khandelwal,
Signature Not Verified
Digitally Signed By:AMIT
BANSAL
C.O. (COMM.IPD-TM) 35/2022 and connected matters Page 111:45:12
Signing Date:09.05.2023 of 3
Advocates.
versus
PARIVAR SEVA SANSTHA AND ANR ..... Respondents
Through: Mr. Ashish Mohan, Mr. Mayank
Kumar, Mr.Neel Mason, Mr.Ankit
Rastogi and Mr.Chamanpreet Kaur,
Advocates for R-1.
+ CS(COMM) 298/2018 & CRL.M.A. 736/2007 (u/S 340 CrPC),
CCP(O) 47/2010
MARIE STOPS INT., ..... Plaintiff
Through: Mr. Hemant Singh, Ms. Pragya Jam
and Ms.Soumya Khandelwal,
Advocates.
versus
PARIVAR SEVA SANSTHA ..... Defendant
Through: Mr. Ashish Mohan, Mr. Mayank
Kumar, Mr.Neel Mason, Mr.Ankit
Rastogi and Mr.Chamanpreet Kaur,
Advocates for R-1.
+ CS(COMM) 479/2018 & I.A. 11070/2022 (seeking adjournment)
PARIVAR SEVA ..... Plaintiff
Through: Mr. Ashish Mohan, Mr. Mayank
Kumar, Mr.Neel Mason, Mr.Ankit
Rastogi and Mr.Chamanpreet Kaur,
Advocates.
versus
VIVEK MALHOTRA & ORS. ..... Defendants
Signature Not Verified
Digitally Signed By:AMIT
BANSAL
C.O. (COMM.IPD-TM) 35/2022 and connected matters Page 211:45:12
Signing Date:09.05.2023 of 3
Through: Mr. Hemant Singh, Ms. Pragya Jam
and Ms.Soumya Khandelwal,
Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 08.05.2023
1. Mr.Hemant Singh, counsel appearing for the defendants in CS(COMM) 479/2018 has concluded his submissions.
2. List for rejoinder submission on the date already fixed i.e., 10th May, 2023.
AMIT BANSAL, J.
MAY 8, 2023 rt Signature Not Verified Digitally Signed By:AMIT BANSAL C.O. (COMM.IPD-TM) 35/2022 and connected matters Page 311:45:12 Signing Date:09.05.2023 of 3