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Union of India - Section

Section 178 in The Coal Mines Regulations, 2011

178. Whitewashing.

- The roof and sides of the following places belowground in a mine shall be kept effectively whitewashed, namely: -
(a)every shaft inset and shaft bottom or siding and every by-pass which is in regular use;
(b)the top and bottom of every haulage plane, every regular stopping place, siding, landing, by-pass, and junction, except within 100 metres of the face;
(c)every travelling roadway;
(d)every room and place containing any engine, motor or other apparatus; and
(e)every first aid station belowground.