Bombay High Court
Bakul Maganlal Yyas And 2 Ors vs Babubhai (@ Harsukhlal) Govindji ... on 17 September, 2018
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 1344 OF 2018
In
SUITS 1821 OF 2004
Bakul Maganlal Vyas And 2 Ors ....Petitioner
V/S
Babubhai (alias Harsukhalal) Govindji Trivedi ....Respondent
(deleted) And 5 Ors WITH NOTICE OF MOTION (SUITS) NO. 1113 OF 2018 In SUITS 1821 OF 2004 Bakul Maganlal Yyas And 2 Ors. ....Petitioner V/S Babubhai (@ Harsukhlal) Govindji Trivedi And ....Respondent 5 Ors.
Mr. Sanjay Jain a/w Mr. Hasmit Trivedi and Ms. Kanizz Munjee i/b LJ Law For Plaintiff Mr. Chirag Balsara a/w Mr. Yadunath Chaudhari i/b Reena Salunkhe for Defendant No. 3 and for Applicant in NMS/1344/2018 and NMS/1113/2018.
CORAM : K.R. SHRIRAM, J
DATE : 17th September, 2018
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P.C. :
No ad-interim relief.
Notice of Motions to be listed for hearing and final disposal in due course.
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