Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 224] [Entire Act] Union of India - Subsection Section 224(1) in The Indian Post Office Rules, 1933 (1)Officers-in-charge of Post Offices, RMS Offices and Sections functioning as Offices of Exchange for letter mails and Parcels (including air mails).