Bombay High Court
Shri. Prakash Rajaram Borkar And Ors vs Shri. Dattaram Devaji Menye And Ors on 12 October, 2018
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3721 OF 2014
Shri. Prakash Rajaram Borkar And Ors ....Petitioner
V/S
Shri. Shankar Govind Menye And Anr ....Respondent
WITH WRIT PETITION NO. 4726 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Smt. Narmada Narayan Ghanekar (since Decd) ....Respondent Through Lrs WITH WRIT PETITION NO. 4724 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Prabhakar Ramchandra Menye And Ors ....Respondent WITH WRIT PETITION NO. 4725 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Chandrakant Narayan Menye And Ors ....Respondent WITH WRIT PETITION NO. 4727 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner Page 1/2 ::: Uploaded on - 12/10/2018 ::: Downloaded on - 14/10/2018 01:45:41 ::: V/S Shri. Anant Gopal Fadkale ....Respondent WITH WRIT PETITION NO. 4728 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Ramakant Govind Kuware (since Decd) ....Respondent Through Lrs And Ors WITH WRIT PETITION NO. 4729 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Dattaram Devaji Menye And Ors ....Respondent WITH WRIT PETITION NO. 4730 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Prakash Laxman Menye And Ors ....Respondent S.G.Deshmukh i/by Leena Ravikant Sawant For Petitioner S.M.Suryawanshi i/by Sanjiv A Sawant For Respondent CORAM : R.D. DHANUKA, J DATE : 12th October, 2018 P.C. :
By consent Stand Over to 22/10/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 12/10/2018 ::: Downloaded on - 14/10/2018 01:45:41 :::