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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(4)(a) in The Monopolies And Restrictive Trade Practices Act, 1969

(a)insofar as the agreement or any variation or determination of the agreement is made by an instrument in writing, by the production of the original or a true copy of that agreement; and