Bombay High Court
Mr. Kamlesh Kishin Godhwani vs Mrs. Lata Kamlesh Godhwani on 15 December, 2023
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
Board Sr.No.:-47
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 1175 OF 2023
In
FAMILY COURT APPEAL 63 OF 2015
Lata Godhwani ....PETITIONER
V/S
Mr. Kamlesh Kishin Godhwani ....RESPONDENT
WITH INTERIM APPLICATION NO. 14151 OF 2023 In Family Court Appeal 63 OF 2015 Mr. Kamlesh Kishin Godhwani ....PETITIONER V/S Mrs. Lata Kamlesh Godhwani ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE SOMASEKHAR SUNDARESAN, JJ DATE : 15th December, 2023 P.C. :
Due to paucity of time, stand over to 12/01/2024. Interim order, if any, to continue till then.Page 1/2 ::: Uploaded on - 16/12/2023 ::: Downloaded on - 17/12/2023 04:42:21 :::
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