Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Andhra Pradesh - Subsection

Section 61(1)(a) in Andhra Pradesh Excise Act, 1968

(a)under Section 38 or Section 41 except on the complaint of the Collector or of a Prohibition and Excise Officer not less below the rank of a Prohibition and Excise Superintendent, in this behalf; or