Madhya Pradesh High Court
The State Of Madhya Pradesh vs Raju @ Idrish Khan on 20 June, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-22726-2018 (THE STATE OF MADHYA PRADESH Vs RAJU @ IDRISH KHAN) 1 Jabalpur, Dated : 20-06-2018 Shri Akshay Namdeo, G.A. for applicant. Record of the Court below be called for.
sh (S.K. SETH) (BRIJ KISHORE SHRIVASTAVA) e JUDGE JUDGE ad Digitally signed by SANTOSH P MATHEWS Date: 2018.06.20 17:18:06 +05'30' Pr a hy M. ad M of rt ou C h ig H