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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(2)(a) in Andhra Pradesh (Telangana Area) Tenancy And Agricultural Lands Rules, 1951

(a)the total area and kind of land held by the protected tenant before the termination of his tenancy of a part of the land and the rent paid by him for it;